Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Kerala - Subsection Section 32(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 (4)The Fund shallbe operated by the Registar or by an officer of the University not below the rank of an Assistant Registrar authorised in this behalf by the Vice-Chancellor.
