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[Cites 0, Cited by 0] [Section 10UC(1)] [Section 10UC] [Entire Act]

Union of India - Subsection

Section 10UC(1)(i) in Income Tax Rules, 1962

(i)no directions under sub-section (3) of section 144BA shall be issued by the Commissioner after the expiry of one month from the end of the month in which the date of compliance of the notice issued under sub-section (2) of section 144BA falls;