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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(5)(ii) in The Chhattisgarh Co-operative Societies Rules, 1962

(ii)Where the Registrar makes an order under clause (i) he shall, on the application of the decree-holder, who has attached the decree, proceed to execute the attached decree and apply the net proceeds in satisfaction of the decree sought to be executed.