Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 14 in The Assam Criminal Law (Amendment) Act, 1970 14. Amendment of Rule 33. - In Rule 33 of the said rules, the words, "Sub-divisional Officer shall be deleted.
