Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(g) in The Meghalaya Prevention Of Gambling Act, 1970 (g)“police officer” means any such member of the police force as the Government of Meghalaya may, by general or special order, notify as a police officer for the purposes of this Act;
