Section 359(3)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 359(3)] [Section 359] [Entire Act]

Union of India - Subsection

Section 359(3)(b) in The Income Tax Act, 2025

(b)make such further inquiry as he thinks fit, before disposing of any appeal, or may direct the Assessing Officer to make further inquiry and report the result of the same; or

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Union of India - Subsection

Section 359(3)(b) in The Income Tax Act, 2025