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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 3 in The Sales Tax Laws Validation Act, 1956

3. [Repeal of Ordinance 3 of 1956.]

Rep. by the Repealing and Amending Act, 1960 (58 of 1960), s. 2 and the First Schedule (w.e.f. 26-12-1960).