Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 8 in The Dibrugarh University Act, 1965 8. The Chancellor. (1)The Governor of Assam shall be the Chancellor of the University.(2)the Chancellor, when present, shall preside at any meeting of the Court and any convocation of the University.
