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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)Before proceeding to set a question paper, the CPSP and the paper-setter shall carefully go through the following,-
(a)The scope and limitations of the syllabus and the text book prescribed.
(b)The approved pattern/design of the question paper by the Board.
(c)Topic-wise and objective-wise allotment of marks as approved by the Board.
(d)Observations made by the Board of Studies on question paper/s of previous examination/s.
(e)Such other special instructions/circulars as may be given by the Board's office from time to time.