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State of Haryana - Section

Section 679 in Punjab Jail Manual

679. Tasks to be imposed on female and juvenile convicts.

- The task to be imposed on any adult female or juvenile convict, shall not in any case exceed two-thirds of the maximum task for hard labour and medium labour respectively prescribed in respect of adult male convicts :Provided that in estimating the tasks for juveniles the period occupied in instruction shall be deemed to have been occupied in labour.