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State of Uttar Pradesh - Section

Section 961 in Rules under the United Provinces Excise Act, 1910

961.

The licensed vendor shall provide the packing material or receptacle in which the drugs are to be transported. The drugs shall be securely packed in the packing or receptacle which shall thereafter be sealed with the Excise Inspector's seal. The card used for securing and sealing shall be provided by the vendors and the wax by the contractor.