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Chattisgarh High Court

Vimla Dhankar vs State Of Chhattisgarh And Ors. 27 ... on 31 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       WPS No. 6206 of 2007
                              Smt. Vimla Dhankar -v- State of Chhattisgarh and others.




31-7-2018

Mr. Chandresh Shrivastava, Adv. for petitioner.

Ms. Sunita Jain, PL for the State. As prayed by counsel for the petitioner, list the matter for hearing on 23-8- 2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak