Supreme Court - Daily Orders
Shubra Mitra vs Dipankar Saha on 15 April, 2014
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ITEM NO.48 COURT NO.5 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).53-54/2013
(From the judgement and order dated 20/07/2012 in CRA No.263/2009,
CRAN No.364/2011 of The HIGH COURT OF CALCUTTA)
SHUBRA MITRA Petitioner(s)
VERSUS
DIPANKAR SAHA & ANR. Respondent(s)
(With appln(s) for stay, permission to file additional documents and
office report)
Date: 15/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Subhasish Bhowmick, Adv.
For Respondent(s)
Mr. Saakaar Sardana, Adv.
Mr. Anip Sachthey, Adv.
Mr. Pranab Kumar Mullick, Adv.
Mrs. Soma Mullick, Adv.
UPON hearing counsel the Court made the following
O R D E R
List after two weeks.
[Nidhi Ahuja] [Sharda Kapoor] Court Master Court Master