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[Cites 0, Cited by 0] [Section 3AC(2)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(2)(f) in The Haryana Development and Regulation of Urban Areas Act, 1975

(f)formulate clear and transparent policies related to the infrastructure sectors so as to ensure that project risks are clearly identified and allocated between the stakeholders; and