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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(a) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(a)The lowest charge of the cheapest conveyance available on the route will be payable to the inmates;