Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Kerala - Subsection Section 24(e) in Forest Settlement Rules, 1965 (e)in the absence or other marks of features, forest boundaries and their marks, such as cairns, giving approximately the direction and distance from point to point or cairn to cairn.
