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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2)(b) in Mizoram Police Act, 2011

(b)assessment of the performance appraisal reports of the previous 15 years of service by assigning weight age to different grading, namely, 'Outstanding', 'Very Good', 'Good', & 'Satisfactory' ;