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State of Chattisgarh - Section

Section 9 in The Chhattisgarh Stamp Rules, 1942

9. The proper officer.

- The Superintendent of Stamps and any other officer appointed in this behalf by the State Government are empowered to affix and impress or perforate labels. The Superintendent of Stamps or the officer so appointed in this behalf shall be deemed to he "the proper officer" for purposes of the Act and of these rules.