Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(4)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)to implement the programmes for the welfare, rehabilitation and restoration of juveniles or children;