State Consumer Disputes Redressal Commission
M/S. Oil & Natural Gas Corporation Ltd. vs The New India Assurance Co. Ltd. on 30 July, 2009
STATE CONSUMER DISPUTES REDRESSAL COMMISSION , WEST BENGAL BHAWANI BHAWAN (Gr. Floor), 31 Belvedere Road. Kolkata -700027 CONSUMER CASE No. CC/09/38 of 2009 1.
M/S Oil & Natural Gas Corporation Ltd.
...........Appellant(s) Vs.
1. The New India Assurance Co. Ltd.
...........Respondent(s) BEFORE:
1. JUSTICE ALOKE CHAKRABARTI
2. MR. A K RAY
3. SMT. SILPI MAJUMDER For the Appellant :
Mr. S.R. Dutta Chowdhury., Advocate For the Respondent :
ORDER No. 6/30.07.2009.
Heard Mr. S. R. Dutta Chowdhury, the Ld. Advocate for the Complainant. On the prayer made on behalf of the Ld. Advocate for the Complainant the application is dismissed as withdrawn.
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JUSTICE ALOKE CHAKRABARTI ......................
MR. A K RAY ......................
SMT. SILPI MAJUMDER