Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(3)If more than one of appointment issued in respect of any one selection a combined order shall be issued, mentioning names of the persons in order of seniority determined in the selection as the case may be as it stood in the cadre from which they are promoted. If the appointments are made by direct recruitment and by promotion, name shall be arranged in accordance with the order referred to in Rule 18.