Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Manipur - Subsection Section 26(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)All funds receivable by the autonomous District Council from the Central or State Government shall be voted in the Budgets of the Government.
