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State of Punjab - Section

Section 10 in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984

10. I hereby further certify that from __________________________(date) I am holding the office of _______/ am a member of _____________________ am employed as ________________ under ______________ and the salary/remuneration payable to me for holding such office being such member/being such employee is Rs. ___________________ per mensem.

A certificate to this effect from the competent authority is attached.(Note - Score out the certificates if not applicable).