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Calcutta High Court

Gopi Das Mimani & Ors vs Monika Daw & Ors on 9 October, 2018

Author: Soumen Sen

Bench: Soumen Sen

                                     ORDER SHEET
                                   GA No.1746 of 2018
                                           With
                                   CS No.244 of 2016
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE


                                GOPI DAS MIMANI & ORS.
                                        Versus
                                 MONIKA DAW & ORS.


  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN

Date: 9th October, 2018.

Appearance:

Mr. Siddhartha Chatterjee, Adv.
Mr. Chayan Gupta, Adv.
Mr. P. Naskar, Adv.
Mr. Nikunj Berlia, Adv.
Mr. Rabi Prosad Mookherjee, Adv.
The Court: This matter has come at the instance of the defendant no.7. A prayer for extension of time to file affidavit in opposition is prayed for on behalf of the said defendant. The time to file affidavit in opposition is extended till 12th October, 2018; reply thereto, if any, shall be filed on or before 22nd November, 2018.
The matter shall appear as 'Motion Adjourned' in the monthly list of December, 2018. The order of the Division Bench dated 28th September, 2018 shall be kept with the record.
(SOUMEN SEN, J.) sp/