Calcutta High Court
Gopi Das Mimani & Ors vs Monika Daw & Ors on 9 October, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.1746 of 2018
With
CS No.244 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GOPI DAS MIMANI & ORS.
Versus
MONIKA DAW & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date: 9th October, 2018.
Appearance:
Mr. Siddhartha Chatterjee, Adv.
Mr. Chayan Gupta, Adv.
Mr. P. Naskar, Adv.
Mr. Nikunj Berlia, Adv.
Mr. Rabi Prosad Mookherjee, Adv.
The Court: This matter has come at the instance of the defendant no.7. A prayer for extension of time to file affidavit in opposition is prayed for on behalf of the said defendant. The time to file affidavit in opposition is extended till 12th October, 2018; reply thereto, if any, shall be filed on or before 22nd November, 2018.
The matter shall appear as 'Motion Adjourned' in the monthly list of December, 2018. The order of the Division Bench dated 28th September, 2018 shall be kept with the record.
(SOUMEN SEN, J.) sp/