Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] UT Ladakh - Subsection Section 45(1) in Ladakh Autonomous Hill Development Councils Act, 1997 (1)The Government shall periodically review the utilization of the Plan and Non-Plan Funds allocation to the Council and the physical targets achieved.
