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Jammu & Kashmir High Court

Sanjay Dutt vs Sarita Chowhan & Ors on 11 December, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                    Sr. No. 35


                                  HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU
                                                                       CCP(S) No. 653/2019 in
                                                                       SWP No. 406/2019

                Sanjay Dutt                                                        .... Petitioner(s)

                                             Through:- Mr. Gaurav Sharma, Advocate
                                     V/s
                Sarita Chowhan & ors.                                            .....Respondent(s)

                                             Through:- None

                Coram :         HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                      ORDER

In terms of the order dated 30.10.2019, list this petition alongwith SWP No. 406/2019 on 27.02.2020.

(Sindhu Sharma) Judge JAMMU 11.12.2019 Ram Murti RAM MURTI 2019.12.13 14:44 I attest to the accuracy and integrity of this document