Jammu & Kashmir High Court
Sanjay Dutt vs Sarita Chowhan & Ors on 11 December, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 35
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CCP(S) No. 653/2019 in
SWP No. 406/2019
Sanjay Dutt .... Petitioner(s)
Through:- Mr. Gaurav Sharma, Advocate
V/s
Sarita Chowhan & ors. .....Respondent(s)
Through:- None
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
In terms of the order dated 30.10.2019, list this petition alongwith SWP No. 406/2019 on 27.02.2020.
(Sindhu Sharma) Judge JAMMU 11.12.2019 Ram Murti RAM MURTI 2019.12.13 14:44 I attest to the accuracy and integrity of this document