Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(5) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (5)The principal seat of the University shall be at Haringhata, police-station Haringhata, in the district of Nadia.
