Section 27(5)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(5)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(c)The Chancellor may intimate in a specified order a large number of names of experts than required under sub-section (4) for serving as his nominees on the Selection Committee in such case on any person whose name appears higher in the specified order not being available for a meeting of the Selection Committee a person whose name appears nearest lower in the specified order shall be requested to serve on the Committee.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 27(5)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015