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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(2)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)The Head of Office shall, then, address the person concerned in Form 10 or Form 11, as may be appropriate, for making a claim in Form 12.