Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000 9. Amendment of section 14.- In section 14 of the principal Act, in sub- section 1, for the words" The Board shall", the words" The Board may" shall be substituted.
