Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Partnership Rules, 1952 5. Mode of Lodging Documents. - Documents either on payment of the prescribed fee be longed with the Registrar in person or sent to him by post under registered cover alongwith the prescribed fee. No fact shall be recorded in the register on a mere oral notice.
