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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2)(d) in The Punjab Minor Canals Act, 1905

(d)has been included under Schedule II and is transferred to Schedule [by direction of the [State Government] [Substituted for the words 'by direction of Government' by the government of India (Adaptation of Indian Laws) Order, 1937.].