Section 3(28)(c) in The Chhattisgarh Municipalities Act, 1961

[Cites 0, Cited by 0] [Section 3(28)] [Section 3] [Entire Act]

(c)which under the provisions of this Act becomes a public street; and includes-

(i)the roadway over any public bridge or causeway;

(ii)the footway attached to any such street;

(iii)public bridge or causeway and the drains attached to any such street, public bridge or causeway;

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