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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1)(a) in The U.P. Co-operative Societies Act, 1965

(a)an order of the Registrar made under sub-section (2) of Section 7 refusing to register a co-operative society;