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State of Tamilnadu - Section

Section 55 in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

55. Evaluation of Tenders.

(1)Evaluation of submitted Tenders shall be carried out by the Tender Scrutiny and Evaluation Committee.
(2)The Tender evaluation shall follow the predetermined criteria as specified in the Request for Proposal (RFP).