Bombay High Court
Wilfred Jose Anthony Pereira & Anr vs The State Of Maharashtra & Ors on 6 December, 2018
Author: G.S. Patel
Bench: G.S. Patel
905-S2895-96.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO. 2895 OF 1996
Wilfred Jose Anthony Pereira & Anr ...Plaintiffs
Versus
The State of Maharashtra & Ors ...Defendants
Mr Kedar Dighe, AGP for Defendants Nos. 1 to 4.
Mr Dushyant Purekar, with Christine Wilson, for Defendant No. 11.
CORAM: G.S. PATEL, J
DATED: 6th December 2018
PC:-
1.The suit is listed for dismissal since none appeared for the Plaintiffs on the earlier occasion. Today as well, the names of the parties were called out but none appeared for the Plaintiffs.
2. The suit is dismissed with costs.
3. All interim applications are infructuous and are disposed of as such. All interim orders stand vacated.
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