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Bombay High Court

Wilfred Jose Anthony Pereira & Anr vs The State Of Maharashtra & Ors on 6 December, 2018

Author: G.S. Patel

Bench: G.S. Patel

                                                                 905-S2895-96.DOC




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      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                               SUIT NO. 2895 OF 1996


 Wilfred Jose Anthony Pereira & Anr                                    ...Plaintiffs
       Versus
 The State of Maharashtra & Ors                                    ...Defendants


 Mr Kedar Dighe, AGP for Defendants Nos. 1 to 4.
 Mr Dushyant Purekar, with Christine Wilson, for Defendant No. 11.


                               CORAM:       G.S. PATEL, J
                               DATED:       6th December 2018
 PC:-

 1.

The suit is listed for dismissal since none appeared for the Plaintiffs on the earlier occasion. Today as well, the names of the parties were called out but none appeared for the Plaintiffs.

2. The suit is dismissed with costs.

3. All interim applications are infructuous and are disposed of as such. All interim orders stand vacated.

(G. S. PATEL, J) Page 1 of 1 6th December 2018 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:02:53 :::