Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

State of Gujarat - Subsection

Section 20A(2)(iii) in The Bombay Irrigation Act, 1879

(iii)the proposed [field-channel] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.] and the most suitable alignment thereof;