Section 12(3) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016
(3)The Commission shall approve a DSM program if it is in line with the objectives set out in accordance with the provisions of Regulations. The Commission may direct modifications to proposed or on-going programmes to ensure consistency with the DSM objectives. However, the Commission shall allow Distribution Licensee adequate time to notify consumers of program modification.
