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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Telangana - Subsection

Section 66(b) in Hyderabad City Police Act, 1348 F

(b)except at such time and place as are permitted by the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] makes any part of any vehicle, or save in case of a serious accident rendering repair on the spot unavoidable, repairs any part of any vehicle,