Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 40 in Punjab State Veterinary Council Rules, 1997

40. Contributory Provident Fund. [(Section 42(2) and Section 65(2)(f)].

- The member of the Service shall be required to subscribe towards the Contributory Provident Fund in accordance with the Contributory Provident Fund Rules in the Punjab Council specified in Appendix III to these rules.