Section 23A(7) in Gujarat Primary Education Act, 1947
(7)The provisions of this section shall have effect, notwithstanding anything to the contrary contained in sections 20 and 23 of this Act and in any provision of the Gujarat Panchayats Act, 1993 (Gujarat 18 of 1993).] [This sub-section was inserted by Gujarat 13 of 1963, section 5.]
