Section 3(1) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018
(1)The conformity assessment scheme shall be as specified in Schedule - I, and may include the following, namely:-(a)scope;(b)selection, determination, review, decision, attestation and surveillance;(c)design, use and control of the Standard Mark, if applicable;(d)inspection and testing plan or quality manual, calibration schedule and records to be maintained by the first party;(e)fees to be paid before or during the operation of licence or certificate of conformity.
