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[Cites 0, Cited by 0] [Section 119(3)] [Section 119] [Entire Act]

State of Odisha - Subsection

Section 119(3)(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)The Authority may however compound deviations upto 5% (five percent) beyond the permissible norms of these regulation with respect to coverage, side and rear setbacks .