Section 74(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
(2)If a person unlawfully does any act of sabotage or any other act referred to in sub-section (1) with intent to cause the death of any person, or with knowledge that such act is so imminently dangerous that it must in all probability cause the death o any person or such bodily injury to any person as is likely to cause the death of any person, he shall be punishable with death or imprisonment for life.
