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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(x) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(x)'Reciprocal Registration' means the registration which should be done by a RN & RM/ RANM / RLHV when she/ he moves from one SNRC to another SNRC where she/he intends to practice.