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[Cites 0, Cited by 0] [Section 484] [Entire Act]

State of Assam - Subsection

Section 484(3) in The Assam Excise Rules, 2016

(3)An transport permit fee of Rs.20.00 per case of Beer containing 12 bottles of 650ml. size or equivalent quantities and Rs.100.00 per case of IMFL containing 12 bottles of 750ml. size or equivalent quantities payable in advanced shall be charged for issue of transport of the above intoxicants of manufactured in Assam within the State of Assam in accordance with the sub- rule (I).