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[Cites 0, Cited by 1] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(j) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

(j)the procedure for the transfer of property out of the compensation pool and the manner of realisation of the sale proceeds or the adjustment of the value of the property transferred against the amount of compensation;