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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29A(1)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

(a)No objection for transfer of Environment Clearance Certificate obtained for the concerned lease area in favour of the State Government or subsequent proponent.