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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(7) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(7)The Policy Planning Body shall supervise and guide the entire process of admission of students to the Government Institutions, private professional educational institutions and sponsored institutions with a view to ensuring that the process is fair, transparent, merit-based and non-exploitative.