Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(1)(f) in The Orissa Estates Abolition Act, 1951 (f)[ * * *] [Omitted vide Orissa Act No. 18 of 1952.]